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Kerala High Court

Unknown vs By Advs.Sri.Bechu Kurian Thomas (Sr.)

Author: Shaji P. Chaly

Bench: Shaji P.Chaly

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT:

                  THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

         TUESDAY, THE 26TH DAY OF JUNE 2018 / 5TH ASHADHA, 1940

                          WP(C).No. 11319 of 2017



PETITIONER(S)
------------

     VSC HOLLOW BLOCKS AND CRUSHER DIVISION,
     NEMOM P.O., THIRUVANANTHAPURAM, REPRESENTED BY ITS
     MANAGING PARTNER, V.SUDHAKARAN.


     BY ADVS.SRI.BECHU KURIAN THOMAS (SR.)
             SRI.ENOCH DAVID SIMON JOEL
             SRI.LEO LUKOSE




RESPONDENT(S):

1.   PALLICHAL GRAMA PANCHAYAT,
     VEDIVACHANKOVIL P.O., BALARAMAPURAM,
     THIRUVANANTHAPURAM-695501, REPRESENTED BY ITS SECRETARY.

2.   SECRETARY,
     PALLICHAL GRAMA PANCHAYAT, VEDIVACHANKOVIL P.O.,
     BALARAMAPURAM, THIRUVANANTHAPURAM-695501.

        R1 & R2    BY ADV. SRI.G.P.SHINOD

    THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 26-06-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 11319 of 2017 (L)

                               APPENDIX

PETITIONER(S)' EXHIBITS
------------------------

EXHIBIT P1      -    A TRUE COPY OF THE QUARRYING LEASE DATED
                     19/03/2010 VALID TILL 18/03/2022.

EXHIBIT P1(A)   -    A TRUE COPY OF THE QUARRYING LEASE DATED
                     18/05/2007 VALID TILL 17/05/2017.

EXHIBIT P1(B)   -    A TRUE COPY OF THE CONSENT ISSUED BY THE
                     POLLUTION CONTROL BOARD TO FOR CONDUCTING
                     QUARRYING OPERATIONS VALID TILL 12/05/2017.

EXHIBIT P1(C)   -    A TRUE COPY OF THE CONSENT ISSUED BY THE
                     POLLUTION CONTROL BOARD TO FOR OPERATING THE
                     CRUSHER UNIT VALID TILL 31/03/2018.

EXHIBIT P2      -    TRUE COPY OF THE INTERIM ORDER DTD.19/04/2016 IN
                     W.P(C)15003/2016 ON THE FILES OF THIS HON'BLE
                     COURT.

EXHIBIT P2(A)   -    TRUE COPY OF THE INTERIM ORDER DTD.10/08/2016 IN
                     W.P(C)15003/2016 ON THE FILES OF THIS HON'BLE
                     COURT.

EXHIBIT P3      -    TRUE COPY OF THE APPLICATION DTD.21/02/2017
                     SUBMITTED BY THE PETITIONER BEFORE THE 2ND
                     RESPONDENT FOR RENEWAL OF THE LICENSE FOR
                     OPERATING THE QUARRY.

EXHIBIT P4      -    TRUE COPY OF THE APPLICATION DTD.21/02/2017
                     SUBMITTED BY THE PETITIONER BEFORE THE 2ND
                     RESPONDENT FOR RENEWAL OF THE LICENSE FOR
                     OPERATING THE CRUSHER UNIT.

EXHIBIT P4(A)   -    TRUE COPY OF THE RECEIPTS DTD.21/02/2017 ISSUED BY
                     THE 1ST RESPONDENT.

EXHIBIT P5      -    A TRUE COPY OF THE LETTER PRE-DATED AS 14/03/2017
                     NUMBERED AS NO.E-2015/17 AND RECEIVED ON
                     27/03/2017 ISSUED BY THE 2ND RESPONDENT RELATING
                     TO THE RENEWAL APPLICATION FOR THE QUARRY.

EXHIBIT P5(A)   -    A TRUE COPY OF THE LETTER PRE-DATED AS 14/03/2017
                     NUMBERED AS NO.E-2016/17 AND RECEIVED ON
                     27/03/2017 ISSUED BY THE 2ND RESPONDENT RELATING
                     TO THE RENEWAL APPLICATION FOR THE CRUSHER
                     UNIT.

EXHIBIT P5(B)   -    A TRUE COPY OF THE POSTAL COVERS ENCLOSING
                     EXT.P5 AND P5(A).
WP(C).No. 11319 of 2017 (L)




RESPONDENT(S)' EXHIBITS
------------------------

EXHIBIT R2(A)   :    A TRUE COPY OF THE FILE NOTES PERTAINING TO EXHIBIT
                     P3 APPLICATION.

EXHIBIT R2(B)   :    A TRUE COPY OF THE LETTER DATED 14.03.2017 ISSUED
                     BY THE 2ND RESPONDENT TO THE ADDITIONAL PRINCIPAL
                     CHIEF CONSERVATOR (PROTECTION), FOREST
                     HEADQUARTERS.

EXHIBIT R2(C)   :    A TRUE COPY OF THE LETTER DATED 14.03.2017 ISSUED
                     BY THE 2ND RESPONDENT TO THE VILLAGE OFFICER,
                     PALLICHAL PANCHAYAT.

EXHIBIT R2(D)   :    A TRUE COPY OF LETTER DATED 14.03.2017 ISSUED BY
                     THE 2ND RESPONDENT TO THE DISTRICT OFFICER, MINING
                     AND GEOLOGY.

EXHIBIT R2(E)   :    A TRUE COPY OF LETTER DATED 14.03.2.017 ISSUED BY
                     THE 2ND RESPONDENT TO THE MEMBER SECRETARY, KERALA
                     STATE POLLUTION CONTROL BOARD.

EXHIBIT R2(F)   :    A TRUE COPY OF LETTER DATED 14.03.2017 ISSUED BY
                     THE 2ND RESPONDENT TO THE ASSISTANT DIVISIONAL
                     OFFICER, FIRE AND RESCUE SERVICE.

EXHIBIT R2(G)   :    A TRUE COPY OF LETTER DATED 14.03.2017 ISSUED BY
                     THE 2ND RESPONDENT TO THE DIRECTORATE OF
                     ENVIRONMENT AND CLIMATE CHANGE


                                                  //TRUE COPY//




                                                  PA TO JUDGE


SPV

                        SHAJI P. CHALY, J.
               --------- ------------------
                    W.P.(C) No.11319 of 2017
               --------- ------------------
               Dated this the 26th day of June , 2018


                           JUDGMENT

This writ petition is filed by the petitioner seeking the following reliefs:-

b