Section 11(3) in The M.P. Legislative Assembly Members (Free Transit by Railway) Rules, 1978
(3)[ Journey of the nature referred to in Section 6 outside the State for which a member is entitled to first class railway fare under sub-rule (1-B) of Rule 3 of the Madhya Pradesh Legislature Travelling Allowance Rules, 1957 shall be excluded.] [Inserted by Notification No 22993-XXI-A (P.A.), dated 24-9-1982.]
