Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 539] [Entire Act] Union of India - Section Section 139 in THE FINANCE ACT, 2021 139. Amendment of section 27. In section 27 the principal Act, the words “and the report shall also give an account of the activities, if any, which are likely to be undertaken by the Corporation in the next financial year” shall be omitted.
