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Union of India - Section

Section 16 in The Narcotic Drugs And Psychotropic Substances (Amendment) Act, 2001

16. Punishment for contravention in relation to coca plant and coca leaves.- Whoever, in contravention of any provision of this Act or any rule or order made or condition of licence granted thereunder, cultivates any coca plant or gathers any portion of a coca plant or produces, possesses, sells, purchases, transports, imports inter- State, exports inter- State or uses coca leaves shall be punishable with rigourous imprisonment for a term which may extend to ten years, and with fine which may extend to one lakh rupees.