Section 2(b) in The Southern State (Regulation of Export of Rice) Order, 1964
(b)"rice" includes broken rice and paddy [and products of rice or paddy other than bran or husk] [Inserted by G.S.R. 214-A, dated 3rd February, 1965, published in the Gazette of India Extraordinary, Part II, Section 3(i), dated 3rd February, 1965.];
