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State of Assam - Section

Section 7 in Rules for Delegation of Administrative and Financial Powers in the Assam Agricultural University, 1988

7. Powers of the Vice-Chancellor.

- The Vice-Chancellor, shall exercise powers as specified in Section 20 of the Act, 1968. He shall also exercise powers as delegated to him under these Rules. In the exercise of any financial powers the Vice-Chancellor shall consult the Comptroller.