Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 6 in Bihar Taxation on Luxuries in Hotels Act, 1988 6. Returns. - Every proprietor liable to pay tax under this Act, shall submit a return for every quarter by the last day of the month following in the manner prescribed.
