Supreme Court - Daily Orders
Power Grid Corp.Of India Ltd. vs Ram Naresh Singh . on 14 August, 2014
¨ ITEM NO.40 COURT NO.7 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8951/2011
POWER GRID CORP.OF INDIA LTD. & ANR. Appellant(s)
VERSUS
RAM NARESH SINGH & ORS. Respondent(s)
(office report for directions)
Date : 14/08/2014 This appeal was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. SIKRI
[IN CHAMBER]
For Appellant(s) Mr. Pawan Upadhyay,Adv.
Mr. Sarvjit Pratap Singh,Adv.
Ms. Sharmila Upadhyay ,Adv.
For Respondent(s)
Mr. B. Vijay Kumar ,Adv.
Mr. Mohit Kumar Shah ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Perused office report dated 24.6.2014.
Some of the parties have not filed their statement of case so far.
In view of the amendments made in the Supreme Court Rules which are going to take effect from 19th August, 2014, it is not necessary for the parties to file their respective statement of case and the same is dispensed with.
List the matter before the Court.
Signature Not Verified Digitally signed by Suman Wadhwa Date: 2014.08.16 (SUMAN WADHWA) (SAROJ SAINI) 12:42:39 IST Reason: AR-cum-PS COURT MASTER