Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(c) in The Tea Act, 1953 (c)exported by post in packages [not exceeding five kilograms] [ Substituted by Act 40 of 1960, Section 8, for " not exceeding ten pounds avoirdupois" (w.e.f. 1.10.1960).] in weight; or
