Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11D(2)] [Section 11D] [Entire Act]

State of Maharashtra - Subsection

Section 11D(2)(b) in Nagpur rules Relating to the Election of Councillors

(b)read the relevant entry in the electoral roll in full and ask him whether he is the person referred to in that entry;