Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(j) in The Gujarat Khadi and Village Industries Act, 2006

(j)has remained absent from three consecutive meetings of the Board without the leave of the Board.