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State of Rajasthan - Section

Section 29 in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968

29. Application for moving antiquities.

- Every application for permission to move any antiquity or any class of any antiquities in respect of which a notification has been issued under sub-section (1) of Section 28 shall be made in Form XI to the Director at least three months before the proposed date of the moving of such antiquity.