Supreme Court - Daily Orders
Budh Singh (D) Through Lrs vs Raghubir Singh(D) Through Lrs . on 19 February, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.28 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
2859/2016
(Arising out of impugned final judgment and order dated 11/09/2015
in RFA No. 69/1980 passed by the High Court Of Delhi At New Delhi)
BUDH SINGH (D) THROUGH LRS AND ORS. Petitioner(s)
VERSUS
RAGHUBIR SINGH(D) THROUGH LRS AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 19/02/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Lal Singh Thakur, Adv.
Mr. Tabrez Ahmed, Adv.
Ms. Naurasi Suhrawardy, Adv.
Mr. Syed Mehdi Imam, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.
(Jayant Kumar Arora) (Renu Diwan)
Sr. P.A. Court Master
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2016.02.20
11:55:54 IST
Reason: