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Supreme Court - Daily Orders

Budh Singh (D) Through Lrs vs Raghubir Singh(D) Through Lrs . on 19 February, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.28                                   COURT NO.11                     SECTION XIV

                                     S U P R E M E C O U R T O F             I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s)                  for     Special   Leave   to     Appeal    (C)......CC      No(s).
     2859/2016

     (Arising out of impugned final judgment and order dated 11/09/2015
     in RFA No. 69/1980 passed by the High Court Of Delhi At New Delhi)

     BUDH SINGH (D) THROUGH LRS AND ORS.                                          Petitioner(s)

                                                          VERSUS

     RAGHUBIR SINGH(D) THROUGH LRS AND ORS.                                       Respondent(s)

     (with appln. (s) for c/delay in filing SLP)

     Date : 19/02/2016 This petition was called on for hearing today.

     CORAM :                  HON'BLE MR. JUSTICE KURIAN JOSEPH
                              HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                      Mr.   Lal Singh Thakur, Adv.
                                            Mr.   Tabrez Ahmed, Adv.
                                            Ms.   Naurasi Suhrawardy, Adv.
                                            Mr.   Syed Mehdi Imam, Adv.

     For Respondent(s)

                              UPON hearing counsel the Court made the following
                                              O R D E R

Delay condoned.

We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.




                          (Jayant Kumar Arora)                              (Renu Diwan)
                                Sr. P.A.                                    Court Master




Signature Not Verified

Digitally signed by
Rajni Mukhi
Date: 2016.02.20
11:55:54 IST
Reason: