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[Cites 0, Cited by 0] [Section 62(6)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(6)(xviii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xviii)Accompany the child wherever possible from the Board or the Committee or the Children's Court to Child Care Institution as the case may be;