Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(f) in Delhi State Legal Services Authority Act, 1987

(f)“prescribed” means prescribed by rules made under this Act; 2[(ff) “regulations” means regulations made under this Act;] 1[(ff) “regulations” means regulations made under this Act;]”