Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 130 in Orissa Municipal Rules, 1953 130. The abstract registers shall be kept in English and shall be posted as often as may be convenient, but in no case shall it be posted later than ten days after the close of the month to which the account relates.
