Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act] State of Telangana - Subsection Section 80(1)(b) in Telangana District Boards Act, 1955 (b)the planting and preservation of trees by the side or in the vicinity of roads and on other public grounds in its control;