Himachal Pradesh High Court
Kewal Krishan vs . Himachal Pradesh Road on 21 November, 2022
Bench: Sabina, Sushil Kukreja
.
Kewal Krishan vs. Himachal Pradesh Road Transport Corporation & Ors.
CWP No.1295 of 2020 21.11.2022 Present: Mr. Govind Kumar Goel and Mr. Shubham Sood, Advocates, for the petitioner.
r to Ms. Shubh Mahajan, Advocate, for the respondents.
List alongwith CWP No.1910 of 2021.
( Sabina ) Judge (Sushil Kukreja) Judge 21st November, 2022 (reena) ::: Downloaded on - 21/11/2022 20:33:46 :::CIS