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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 56(2)(c) in The Jammu And Kashmir Juvenile Justice (Care And Protection Of Children) Act, 2013

(c)"Psychiatric hospital" or "psychiatric nursing home" shall have the meaning assigned to in the clause (q) of section 2 of the Mental Health Act, 1987.