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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Animal Contagious Diseases Rules, 1957

(2)Except as otherwise provided in Sub-rule (9) every such entry, search and inspection shall ordinarily be made in the presence of the owner or person in charge of the place or of the owner or person in charge of the infective or suspected to be infective animals or of both