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State of Assam - Section

Section 24 in The Assam Dangerous Drugs Rules, 1937

24.

(1)The Collector may grant to any person a dealer's licence in Form D. D. 1 permitting him to sell dangerous medicinal drugs otherwise than on prescription and to manufacture medicinal opium or preparations containing morphine, discetrylmorphine or cocaine from materials which he is lawfully entitled to possess.
(2)The Collector may grant to any person a chemist' licence in Form D. D. 2 permitting him to sell dangerous medicinal drugs on prescription and to manufacture medicinal opium or preparations containing morphine, diacetylmorphine or cocaine from materials which he is lawfully entitled to possess.