Himachal Pradesh High Court
Dr. Ramakant Awasthi vs . Hpspcb & Ors. on 13 July, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Dr. Ramakant Awasthi Vs. HPSPCB & Ors.
CWP No.2266 of 2019 .
13.07.2023 Present: Mr. Sohail Khan, Advocate vice Mr. Rajesh Kumar, Advocate, for the petitioner. Mr. Maan Singh, Advocate, for respondents No.1 and 2.
Mr. Dilip Sharma, Senior Advocate with Mr. Manish Sharma, Advocate, for respondent No.3.
r to CMP No.8330 of 2023 No case for early hearing is made out at this stage. The application is accordingly dismissed. However, the petitioner is at liberty to move a fresh application after six months.
Jyotsna Rewal Dua Judge July 13, 2023 Mukesh ::: Downloaded on - 13/07/2023 20:35:52 :::CIS