Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(5) in The Orissa Pension to Indigent Artists Rules, 1976 (5)The pension will be payable with effect from the date mentioned in the sanction order. It shall become due for payment only on the expiry of the month to which it relates.
