Delhi High Court - Orders
Pant Nagar Residents Welfare ... vs Government Of Nct Of Delhi & Ors on 12 September, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3678/2018
PANT NAGAR RESIDENTS WELFARE ASSOCIATION
(REGD) ..... Petitioner
Through: None
versus
GOVERNMENT OF NCT OF DELHI & ORS ..... Respondents
Through: Mr.Vikram Jetly, CGSC,
Ms.Shreya Jetly, Adv. for R-4.
Ms.Arunima Dwivedi,
Mr.Aakash Pathak, Advs. for
MCD.
Mr.Akshay Pratap Singh, Adv.
for DDA.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 12.09.2023
1. None is appearing for the petitioner.
2. Re-list on 29th February, 2024.
NAVIN CHAWLA, J SEPTEMBER 12, 2023/Arya Click here to check corrigendum, if any This is a digitally signed order.
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