Himachal Pradesh High Court
Jiwan Lal Sharma vs . State Of H.P. & Ors. on 31 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Jiwan Lal Sharma Vs. State of H.P. & Ors.
CWP No.3824 of 2021 .
31.03.2022 Present: Mr. Tek Chand Sharma Advocate, for the petitioner.
Ms. Ritta Goswami, Additional Advocate General, for respondents No.1, 3 and 4-State.
Mr. H.S. Rangra, Advocate, for respondent No.2.
Reply, as prayed for, be filed within further four weeks.
List thereafter.
r (Mohammad Rafiq)
Chief Justice
(Jyotsna Rewal Dua)
March 31, 2022 Judge
R.Atal/Mukesh
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