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Himachal Pradesh High Court

Jiwan Lal Sharma vs . State Of H.P. & Ors. on 31 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Jiwan Lal Sharma Vs. State of H.P. & Ors.

CWP No.3824 of 2021 .

31.03.2022 Present: Mr. Tek Chand Sharma Advocate, for the petitioner.

Ms. Ritta Goswami, Additional Advocate General, for respondents No.1, 3 and 4-State.

Mr. H.S. Rangra, Advocate, for respondent No.2.

Reply, as prayed for, be filed within further four weeks.

List thereafter.

                           r                              (Mohammad Rafiq)

                                                            Chief Justice


                                                         (Jyotsna Rewal Dua)


             March 31, 2022                                    Judge
               R.Atal/Mukesh







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