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State of Punjab - Section

Section 15 in Punjab Bhagwan Valmik Ji Tirath Sthal (Ram Tirath) Shrine Board Act, 2016

15. Liability of members.

- Every member of the Board shall be liable for the loss, waste or misapplication of the Shrine fund if such loss, waste or mis-application is a direct consequence of his willful act or omission while as member and a suit for compensation may be instituted against him by the Board.