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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(6)(a) in The Indian Police Service (Pay) Rules, 2007

(a)The member of the Service should have been approved by the Government of the State on the cadre of which he is borne, for appointment to posts in the said scale;