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Shubha Sharma vs Mansi Brar Fernandes on 22 February, 2021

Bench: D.Y. Chandrachud, M.R. Shah

     ITEM NO.18                          Court 6 (Video Conferencing)                 SECTION XVII

                                   S U P R E M E C O U R T O F             I N D I A
                                           RECORD OF PROCEEDINGS

                                            Civil Appeal No.540/2021


     SHUBHA SHARMA                                                                Appellant(s)

                                                         VERSUS

     MANSI BRAR FERNANDES & ANR.                                                  Respondent(s)

     (With appln.(s) for IA No.23862/2021-EXEMPTION FROM FILING C/C OF
     THE IMPUGNED JUDGMENT)


     Date : 22-02-2021 This appeal was called on for hearing today.


     CORAM :
                                  HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                                  HON'BLE MR. JUSTICE M.R. SHAH


     For Appellant(s)                    Mr.   Jayant Mehta, Adv.
                                         Mr.   Manmeet Singh, Adv.
                                         Mr.   Anugrah Robin Frey, Adv.
                                         Mr.   Akhil Anand, AOR

     For Respondent(s)                   Mr.   Sunil Fernandes, AOR
                                         Mr.   Darpan Sachdeva, Adv.
                                         Ms.   Nupur Kumar, Adv.
                                         Mr.   Prastut Dalvi, Adv.
                                         Mr.   Shubham Sharma, Adv.


                               UPON hearing the counsel the Court made the following
                                                O R D E R

1 Tag with Civil Appeal No 3826 of 2020.

2 List both the matters along with Civil Appeal Diary No 4869 of 2021.

(CHETAN KUMAR) (SAROJ KUMARI GAUR) 16:58:22 IST Reason: A.R.-cum-P.S. Court Master