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[Cites 0, Cited by 0] [Section 157] [Entire Act]

State of Odisha - Subsection

Section 157(5) in The Orissa Motor Vehicles Rules, 1993

(5)When the weight of axle, weight of a motor vehicle is determined by separate and independent determination of the weight transmitted by any wheel of the vehicle, the axle weight and the laden weight of the vehicle shall be deemed to the sum of the weight transmitted by the wheels of any axle or by all the wheels of the vehicle, as the case may be.