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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(y) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(y)"testing establishment" means an establishment with testing and examination facilities, as approved by the Chief Inspector, for carrying out testing, examination, annealing or certification, etc., of lifting appliance or loose gear or wire rope as required under the regulations;