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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(4) in THE INDIAN ANTARCTIC ACT, 2022

(4)The owner or person-in-charge of a place being inspected and every person found in the place of inspection shall—
(a)extend all reasonable assistance to enable the Inspector to carry out his duties under this Act; and
(b)provide any information which the Inspector may require.