Section 45 in RSWC Employees Pension Regulations, 1990
45. Authorities for Signing A Life Certificate.
- A pensioner of any description shall produce half yearly a life certificate signed by some person exercising the powers of a Magistrate under the Criminal Procedure Code or any officer of the Corporation not below the status of Asstt. Director/A.A.O. or by a Bank Manager of any Scheduled Bank.
