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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(a) in The Port Of New Mangalore Rules, 1976

(a)The pilot shall board incoming ships and disembark from outgoing ships within one nautical mile seaward of the fairway buoy located at Latitude 12° 55' 06.2" N and Longitude 74° 46' 17.6" E and shall assist in pilotting vessels to and from their assigned berths and in berthing or unberthing such vessels.