Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 1 in Tamil Nadu Real Estate (Regulation and Development) Rules, 2017 1. Short title and commencement. (1)These rules may be called the Tamil Nadu Real Estate (Regulation and Development) Rules, 2017.(2)It shall come into force on the 22nd June 2017
