Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(22) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(22)The Conductor shall be vigilant about the commencement of examinations in time. In case, the examination cannot be started at scheduled time due to unforeseen reasons, it shall not be delayed for more than one hour for any session unless permitted by the Secretary of the Board.