Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Odisha - Subsection Section 38(b) in The Orissa Stamp Rules, 1952 (b)Analyse the proposed values in Forms No. 5, 6 and 7 as the case may be alongwith other information received from Sub-District Valuation Committee under Rule 39 and information collected from appropriate authorities.
