Section 105(1)(a) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

(a)all Members of the Panchayat Samiti or Zila Parishad as the case may be, shall, from the date of the notification, vacate their office;

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