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[Cites 0, Cited by 0] [Section 581J(2)] [Section 581J] [Entire Act]

Union of India - Subsection

Section 581J(2)(a) in The Companies (Amendment) Act, 2002

(a)a copy of the special resolution, of not less than two- third of total members of inter- State co- operative society, for its incorporation as a Producer Company under this Act;