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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Assam - Subsection

Section 33(b) in Madhabdev University Act, 2017

(b)to make recommendations to the Executive Council for the institutions of professorships, or other posts of teachers required for the Undergraduate courses in the University and the constituent colleges and for the recognition of persons as teachers of the University for such courses and regarding their emoluments, duties and terms and conditions of services;