Supreme Court - Daily Orders
Annaya Kocha Shetty(Dead) vs Laxmibai Narayan Satose Since Deceased ... on 6 October, 2023
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
ITEM NO.1766 COURT NO.6 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 84/2019
ANNAYA KOCHA SHETTY(DEAD) Appellant(s)
VERSUS
LAXMIBAI NARAYAN SATOSE SINCE
DECEASED THROUGH LRS & ORS. Respondent(s)
(IA No. 103508/2023 - APPLICATION FOR CONDONATION OF DELAY IN
FILING THE APPLICATION FOR SETTING ASIDE THE ABATEMENT, IA No.
103500/2023 - APPLICATION FOR SUBSTITUTION, IA No. 103501/2023 -
CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN., IA No.
103507/2023 - SETTING ASIDE AN ABATEMENT)
Date : 06-10-2023 This appeal was called on for hearing today.
CORAM : HON'BLE MS. JUSTICE BELA M. TRIVEDI
[IN CHAMBER]
For Appellant(s) Mr. Kunal Cheema, AOR
Mr. Raghav Deshpande, Adv.
For Respondent(s) Mr. B. K. Pal, AOR
Mr. Rohan Batra, AOR
M/S. PBA Legal, AOR
(For R2) Mr. Rishabh Bhargava, Adv.
UPON hearing the counsel the Court made the following
O R D E R
IA No. 103508/2023, IA No. 103500/2023, IA No. 103501/2023, IA No. 103507/2023 :
Let notice be issued in all the Interlocutory Applications to the concerned respondents in the C.A.No.84/2019 which has stood abated on the death of the sole appellant.Signature Not Verified Digitally signed by SWETA BALODI Date: 2023.10.10 10:21:02 IST Reason:
(SWETA BALODI) (VIDYA NEGI)
COURT MASTER (SH) ASSISTANT REGISTRAR