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State of Jharkhand - Section

Section 238 in Jharkhand Municipal Act, 2011

238. Maps of underground water mains, supply pipes, drains, etc.

- Subject to the provisions of section 411, the Municipal Commissioner or the Executive Officer shall cause to be maintained complete survey maps, drawings and descriptions of water-supply mains, supply-pipes, drains, etc. municipal drains, sewers, and connections thereto from all premises in the municipal area.