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Bombay High Court

R.V. Parankar College Of Engineering ... vs The All India Council For Technical ... on 18 June, 2019

Author: Ravi K. Deshpande

Bench: Ravi K. Deshpande

                                                                        1                                                            wp4207.19.odt


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            NAGPUR BENCH AT NAGPUR

                                            WRIT PETITION NO.4207 OF 2019
[R.V. Parankar College of Engineering and Technology, Arvi, District-Wardha and one .vs. The All India
                             Council for Technical Education and others]
...........................................................................................................................
Office Notes, Office Memoranda of Coram,                                                Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
.................................................................................................................................................................
                                     Mrs. Shital Dhawas (Kale), Advocate for the petitioners.
                                                           ..........

                                                   Coram : R.K. Deshpande & Vinay Joshi, JJ.

Date : 18.06.2019.

The Principal of the petitioners-institution appearing before us along with the counsel says that the last of admission is likely to be extended.

Issue notice for final disposal of the matter, returnable on 2.7.2019.

Hamdast granted.

(Vinay Joshi, J.) (R.K. Deshpande, J.) Gulande ::: Uploaded on - 19/06/2019 ::: Downloaded on - 20/06/2019 03:06:43 :::