Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(2)(f) in The Anugraha Narayan Sinha Institute of Social Studies Act, 1964 (f)have power to accept transfers on behalf of the Institute of any movable or immovable property to and for the purposes of the Institute.