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Union of India - Section

Section 19 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

19. Pilots to obey the orders of the authority.

- All the Pilots and Master Pilots shall obey and execute all orders by the Deputy Conservator or the officer nominated by him relating to be the docking, undocking, towing, transporting, berthing un-berthing, removing of vessels and or duties pertaining to the working and handling of the port trust owned suction Dredger.