Bombay High Court
Praphull Kaluram Shivale And Anr vs The Tahsildar, Shiruru, Pune And Ors on 20 July, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9263 OF 2022
Praphull Kaluram Shivale And Anr ....PETITIONER
V/S
The Tahsildar, Shiruru, Pune And Ors ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ DATE : 20th July, 2023 P.C. :
Due to paucity of time, stand over to 27/07/2023. Interim order, if any, to continue till then.
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