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Supreme Court - Daily Orders

Sanjay Kumar Agarwal vs Central Bureau Of Investigation on 28 June, 2023

Bench: A.S. Bopanna, Prashant Kumar Mishra

     ITEM NO.16                              COURT NO.11                 SECTION II-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

          Petition(s) for Special Leave to Appeal (Crl.)                No(s).   7029/2023

     (Arising out of impugned final judgment and order dated 05-04-2023
     in CRMP No. 1048/2021 passed by the High Court Of Jharkhand At
     Ranchi)

     SANJAY KUMAR AGARWAL                                                Petitioner(s)

                                                    VERSUS

     CENTRAL BUREAU OF INVESTIGATION                                     Respondent(s)

     (IA No.110915/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.110917/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES )

     Date : 28-06-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.S. BOPANNA
                             HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
                                             (VACATION BENCH)

     For Petitioner(s)                 Mr. Maninder Singh, Sr. Adv.
                                       Mr. Vaibhav Niti, AOR
                                       Ms. Madhavi Agrawal, Adv.
                                       Mr. Madhur Mahajan, Adv.
                                       Mr. Divyanshu Agrawal, Adv.
                                       Mr. Abhimanyu Bhandari, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice to the respondent on the SLP as well as on the interim relief.

Tag along with W.P.(Crl.) No. 126/2021. (NISHA KHULBEY) Signature Not Verified (KAMLESH RAWAT) SENIOR PERSONAL ASSISTANT Digitally signed by Nisha Khulbey Date: 2023.06.28 ASSISTANT REGISTRAR 15:51:36 IST Reason: