Supreme Court - Daily Orders
Sanjay Kumar Agarwal vs Central Bureau Of Investigation on 28 June, 2023
Bench: A.S. Bopanna, Prashant Kumar Mishra
ITEM NO.16 COURT NO.11 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 7029/2023
(Arising out of impugned final judgment and order dated 05-04-2023
in CRMP No. 1048/2021 passed by the High Court Of Jharkhand At
Ranchi)
SANJAY KUMAR AGARWAL Petitioner(s)
VERSUS
CENTRAL BUREAU OF INVESTIGATION Respondent(s)
(IA No.110915/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.110917/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 28-06-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
(VACATION BENCH)
For Petitioner(s) Mr. Maninder Singh, Sr. Adv.
Mr. Vaibhav Niti, AOR
Ms. Madhavi Agrawal, Adv.
Mr. Madhur Mahajan, Adv.
Mr. Divyanshu Agrawal, Adv.
Mr. Abhimanyu Bhandari, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice to the respondent on the SLP as well as on the interim relief.
Tag along with W.P.(Crl.) No. 126/2021. (NISHA KHULBEY) Signature Not Verified (KAMLESH RAWAT) SENIOR PERSONAL ASSISTANT Digitally signed by Nisha Khulbey Date: 2023.06.28 ASSISTANT REGISTRAR 15:51:36 IST Reason: