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Telangana High Court

P.Subesh A4 Another vs The State Of A.P. Rep., By Its Pp Another on 1 May, 2018

    HON'BLE SRI JUSTICE GUDISEVA SHYAM PRASAD

            CRIMINAL PETITION No.14732 of 2013

ORDER:

Learned Counsel for the petitioners filed a letter dated 27.04.2018 seeking permission to withdraw the Criminal Petition.

Permission is accorded. The Criminal Petition is, accordingly, dismissed as withdrawn.

Miscellaneous petitions pending, if any, shall stand closed.

_______________________________ GUDISEVA SHYAM PRASAD, J Date:01.05.2018 Usd