Telangana High Court
P.Subesh A4 Another vs The State Of A.P. Rep., By Its Pp Another on 1 May, 2018
HON'BLE SRI JUSTICE GUDISEVA SHYAM PRASAD
CRIMINAL PETITION No.14732 of 2013
ORDER:
Learned Counsel for the petitioners filed a letter dated 27.04.2018 seeking permission to withdraw the Criminal Petition.
Permission is accorded. The Criminal Petition is, accordingly, dismissed as withdrawn.
Miscellaneous petitions pending, if any, shall stand closed.
_______________________________ GUDISEVA SHYAM PRASAD, J Date:01.05.2018 Usd