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Supreme Court - Daily Orders

Prakash vs Phulavati . on 23 September, 2015

Bench: Anil R. Dave, Adarsh Kumar Goel

     ITEM NO.101(PH)             COURT NO.3                SECTION IVA

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Civil Appeal No(s).7217/2013

     PRAKASH & ORS.                                          Appellant(s)

                                          VERSUS

     PHULAVATI & ORS.                                   Respondent(s)
     (With appln.(s) for impleadment and interim relief and
     office report)

     WITH

     SLP(C) No. 21814/2008
     (With appln.(s) for impleadment as party respondent, directions
     and Office Report)

     SLP(C) No. 18744/2010

     SLP(C) No. 28702-28703/2010
     (With appln.(s) for c/delay in filing SLP and Office Report)

     SLP(C) No. 28471/2011
     (With Interim Relief and Office Report)

     SLP(C) No. 4217-4218/2012
     (With Office Report)

     SLP(C) No. 1299-1300/2013
     (With appln.(s) for stay and Office Report)

     SLP(C) No. 17577-17578/2013
     (With Office Report)

     SLP(C) No. 19816/2014
     (With Interim Relief and Office Report)

     SLP(C) No. 5619/2015
     (With Interim Relief and Office Report)

     SLP(C) No. 3805/2008
     (With appln.(s) for urging addl. Grounds, substitution and c/delay
     in filing substitution appln. and Interim Relief and Office Report)

     SLP(C) No. 9390/2015
Signature Not Verified


     (With Office Report)
Digitally signed by
Sarita Purohit
Date: 2015.09.28
16:17:42 IST
Reason:

     SLP(C) No. 5680/2015
     (With appln.(s) for exemption from filing O.T.)

                                           1
SLP(C) No. 35209/2011
(With Interim Relief and Office Report)

SLP(C) No. 15557-15558/2015
(With Office Report)

S.L.P.(C)...CC No. 15560/2015
(With appln.(s) for c/delay in filing SLP and c/delay
in re-filing SLP and Office Report)

Date : 23/09/2015 This matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE ANIL R. DAVE
          HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

For Appellant(s)    Mr. S.N. Bhat,Adv.
                    Mr. D.P. Chaturvedi,Adv.
                    Mr. Ravi Panwar,Adv.

                    Mr.   R. Venkataramani,Sr.Adv.
                    Mr.   Huzefa Ahmadi,Sr.Adv.
                    Mr.   Aljo K. Joseph,Adv.
                    Ms.   Neelam Singh,Adv.
                    Ms.   Shahrukh Alam,Adv.
                    Mr.   Yashraj Bundela,Adv.
                    For   Mrs. Sudha Gupta,Adv.

                    Mrs. S. Usha Reddy,Adv.

                    Mr. Nanda Kishore,Adv.

                    Mr. Rajesh Mahale,Adv.

                    Mr. Raghavendra S. Srivatsa,Adv.

                    Mr. A. Selvin Raja,Adv.
                    Mr. Charudatta Mahindrakar,Adv.
                    For Mr. Aniruddha P. Mayee,Adv.

                    Mr. P.R. Ramasesh,Adv.

                    Mr. Azeem A. Kalebudde,Adv .
                    Mr. Ankolekar Gurudatta,Adv.

                    Mr. R. Basant,Sr.Adv.
                    Mr. Sushil Karanjkar,Adv.
                    For Mr. K.N. Rai,Adv.

                    Mr. Girish Ananthamurthi,Adv.
                    For Mrs. Vaijayanthi Girish,Adv.


                                   2
                    Mr. G. Balaji,Adv.

For Respondent(s)
                    Mr. Anil Kumar,Adv.

                    Mr.   Basava Prabhu S. Patil,Sr.Adv.
                    Mr.   B. Subrahmanya Prasad,Adv.
                    Mr.   Anirudh Sanganeria,Adv.
                    Mr.   Chinmay Deshpande,Adv.
                    Mr.   Amjid Maqbool,Adv.

                    Mr.   P. Vishwanatha Shetty,Sr.Adv.
                    Mr.   Mahesh,Adv.
                    Mr.   Deepak S. Shetty,Adv.
                    Mr.   G.N. Reddy,Adv.

                    Mr.   Sushil Kumar Jain,Sr.Adv.
                    Mr.   S.M. Jadhav,Adv.
                    Mr.   Puneet Jain,Adv.
                    Mr.   Anish R. Shah,Adv.
                    Ms.   Ankita Gupta,Adv.
                    Mr.   Manu Maheshwari,Adv.
                    Mr.   Abhinav Gupta,Adv.
                    Ms.   Aastha,Adv.
                    For   M/s. S.M. Jadhav & Company,Advs.

                    Mr. Alakh Alok Srivastava,Adv.
                    Mr. Kedar Nath Tripathy,Adv.

                    Mr. Alok Krishna Agarwal,Adv.
                    Mr. Mayank Bughani,Adv.
                    Mr. T. Mahipal,Adv.

                    Mr.   Rauf Rahim,Adv.
                    Mr.   Shashibhushan P. Adgaonkar,Adv.
                    Mr.   Somiran Sharma,Adv.
                    Mr.   Sumeet Lall,Adv.
                    Mr.   Balaji Srinivasan,Adv.

                    Mr. Manu Mridul,Adv.
                    Ms. Ragini,Adv.
                    For Mr. Surya Kant,Adv.

                    Mr. Rajinder Mathur,Adv.
                    Mr. Shankar Divate,Adv.
                    Mrs. K. Sarada Devi,Adv.
                    Ms. Garima Prashad,Adv.
                    Mr. Ashok Kumar Gupta,Adv.
                    Ms. E.R. Sumathy,Adv.
                    Mr. M.Y. Deshmukh,Adv.



                                   3
       UPON hearing the counsel the Court made the following
                          O R D E R

List these matters on 29th September, 2015, as Part-heard.

(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar 4