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[Cites 0, Cited by 47] [Entire Act]

State of Himachal Pradesh - Section

Section 44 in The Punjab Land Revenue Rules

44.

The language of revenue offices at or below district level shall be-
(a)Hindi in Devnagari script in the Hindi Region and Punjabi in Gurmukhi script in the Punjabi Region; and
(b)English and Urdu in Chandigarh Capital; provided that the order or judgment, against which an appeal or revision under the law for the time being in force, may be written by the Presiding Officer in English.
Explanation. - The expressions, 'Hindi Region' and ‘Punjabi Region' shall have the meaning assigned to them in Punjabi Regional Committees Order, 1957.