Rajasthan High Court - Jodhpur
Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 8 January, 2021
Bench: Indrajit Mahanty, Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 6815/2017
Legal Aid And Awareness Committee, NLU, Jodhpur
----Petitioner
Versus
State of Rajasthan And Anr.
----Respondent
For Petitioner(s) : Mr. Rajvendra Saraswat
For Respondent(s) : Mr. Kailash Choudhary for
Mr. Manish Vyas, AAG
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HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY
HON'BLE MR. JUSTICE DINESH MEHTA
Order 08/01/2021 List the matter on 08.03.2021, as prayed by learned counsel for the respondents.
(DINESH MEHTA),J (INDRAJIT MAHANTY),CJ 59-A.Arora/-
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