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Rajasthan High Court - Jodhpur

Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 8 January, 2021

Bench: Indrajit Mahanty, Dinesh Mehta

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                    D.B. Civil Writ Petition No. 6815/2017

                                   Legal Aid And Awareness Committee, NLU, Jodhpur
                                                                                                      ----Petitioner
                                                                       Versus
                                   State of Rajasthan And Anr.
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Rajvendra Saraswat
                                   For Respondent(s)         :     Mr. Kailash Choudhary for
                                                                   Mr. Manish Vyas, AAG
                                                                   All through Cisco Webex App



                                     HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY
                                                   HON'BLE MR. JUSTICE DINESH MEHTA

Order 08/01/2021 List the matter on 08.03.2021, as prayed by learned counsel for the respondents.

(DINESH MEHTA),J (INDRAJIT MAHANTY),CJ 59-A.Arora/-

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